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Ashok Kumar Gupta vs State Of U.P. & Others
2014 Latest Caselaw 117 ALL

Citation : 2014 Latest Caselaw 117 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Ashok Kumar Gupta vs State Of U.P. & Others on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 48 of 2013
 

 
Applicant :- Ashok Kumar Gupta
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Shiv Nath Singh,Satyam Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.

Lower court's record has been received, but the office has not sent it to the court.

List along with lower court's record on 15.04.2014.

Order Date :- 24.3.2014

Monika

 

 

 
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