Major N.N.S. Bhatnagar vs A.D.J., 5Th, Lakhimpur Kheri & ...
2014 Latest Caselaw 110 ALL

Citation : 2014 Latest Caselaw 110 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Major N.N.S. Bhatnagar vs A.D.J., 5Th, Lakhimpur Kheri & ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 3953 of 2003
 

 
Petitioner :- Major N.N.S. Bhatnagar
 
Respondent :- A.D.J., 5th, Lakhimpur Kheri & Anr.
 
Counsel for Petitioner :- Avadhesh Kumar
 
Counsel for Respondent :- C.S.C.,Anurag Narain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Avadhesh Kumar, learned counsel for petitioner is reported to be ill.

The case is adjourned.

List in the next cause list.

Order Date :- 24.3.2014

Vijay

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