Avadesh Kumar Singh vs Addl. District Judge (Court No.2 ) ...
2014 Latest Caselaw 11 ALL

Citation : 2014 Latest Caselaw 11 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Avadesh Kumar Singh vs Addl. District Judge (Court No.2 ) ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- RENT CONTROL No. - 107 of 2012
 

 
Petitioner :- Avadesh Kumar Singh
 
Respondent :- Addl. District Judge (Court No.2 ) Faizabad And Ors.
 
Counsel for Petitioner :- J.C.Srivastava,R.K.Srivastava
 
Counsel for Respondent :- Manish Kumar,Manish Mathur
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in additional cause list on 28th March, 2014.

Order Date :- 20.3.2014

Priyanka

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