State Of U.P. vs Rajnikant @ Bade & Others
2014 Latest Caselaw 109 ALL

Citation : 2014 Latest Caselaw 109 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

State Of U.P. vs Rajnikant @ Bade & Others on 24 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 
Case :- GOVERNMENT APPEAL No. - 329 of 2013
 

 
Appellant :- State Of U.P.
 
Respondent :- Rajnikant @ Bade & Others
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P. and learned counsel for the accused respondents.

This is correction application no. 106868 of 2014.

After perusing the record, it appears that the impugned order dated 24.02.2014 is not required any correction.

Accordingly, this application is rejected.

Order Date :- 24.3.2014

Monika

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