Sona Devi vs District Judge Pratapgarh And ...
2014 Latest Caselaw 108 ALL

Citation : 2014 Latest Caselaw 108 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Sona Devi vs District Judge Pratapgarh And ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2108 of 2012
 

 
Petitioner :- Sona Devi
 
Respondent :- District Judge Pratapgarh And Others
 
Counsel for Petitioner :- S.K. Upadhyay,Dr L P Misra,S.P.Singh Somvanshi
 
Counsel for Respondent :- C.S.C.,Manish Kumar,Manish Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Dr. L.P. Misra, learned counsel for petitioner submits that in this case the record with respect to election petition is necessary for disposal of the writ petition.

In view of the above, list this case on 10.04.2014, on which date, the record shall be produced by the learned Standing Counsel.

Order Date :- 24.3.2014

Vijay

Download the LatestLaws.com Mobile App