Kamal Kishore vs State Of U.P.Through Zila ...
2014 Latest Caselaw 106 ALL

Citation : 2014 Latest Caselaw 106 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Kamal Kishore vs State Of U.P.Through Zila ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 839 of 2008
 

 
Petitioner :- Kamal Kishore
 
Respondent :- State Of U.P.Through Zila Adhikari And 2 Ors.
 
Counsel for Petitioner :- Umesh Chandra - Ii,Salil Kumar Srivastava,Satish Kumar Sharma,U.C. Vishwakerma
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Satish Kumar Sharma, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 24.3.2014

Vijay

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