S.P.S. Chauhan vs State Of U.P. And 4 Others
2014 Latest Caselaw 103 ALL

Citation : 2014 Latest Caselaw 103 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

S.P.S. Chauhan vs State Of U.P. And 4 Others on 24 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 152 of 2014
 

 
Applicant :- S.P.S. Chauhan
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- S.P.S. Chauhan, In Person
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned appellant in person and learned A.G.A. for the State of U.P.

Summon the lower court's record within a period of four weeks from today.

List on 30.04.2014.

Order Date :- 24.3.2014

Monika

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