Sri Krishna vs State Of U.P. & Others
2014 Latest Caselaw 100 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 445 of 2012
 

 
Applicant :- Sri Krishna
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- S.D. Dwivedi,Navin Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

This appeal is connected with Government Appeal No. 36/2013. In  connected Government Appeal No. 36/3013, the order dated 13.3.2014 has been passed in which the office was directed to show the names of Sri S.K. Chaubey and Sri R.K.S. Chauhan in the cause list as counsel for the accused respondents and office was directed to prepare the paper book of this case along with Government Appeal, but the office has not printed the referene of the connected Government Appeal, even the names of Sri S.K. Chaubey and Sri R.K.S. Chauhan in the cause list as learned counsel for the accused respondent.

Office is directed to prepare the paper book of this case along with connected Government Appeal.

List immediately thereafter for final hearing before appropriate Bench.

Order Date :- 24.3.2014

Monika