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Smt. Meera Devi vs State Of U.P. & Others
2014 Latest Caselaw 1 ALL

Citation : 2014 Latest Caselaw 1 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Smt. Meera Devi vs State Of U.P. & Others on 20 March, 2014
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13284 of 2012
 

 
Petitioner :- Smt. Meera Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Shyam Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

List revised.

Heard learned A.G.A.

The lawyers are abstaining from the court working.

The compliance report of the order dated 14.2.2014 has been received which shows that steps fro service to opposite party nos. 2 to 7 through registered A.D. Post.

Let fresh steps be taken within ten days for service of notice upon respondent nos. 2 to 7 through registered A.D. Post.

List after one month.

Order Date :- 20.3.2014

Monika

 

 

 
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