Krishna Kumar Srivastava vs State Of U.P. Thru Secy. Home U.P. ...
2014 Latest Caselaw 2321 ALL

Citation : 2014 Latest Caselaw 2321 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Krishna Kumar Srivastava vs State Of U.P. Thru Secy. Home U.P. ... on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 2916 of 2014
 

 
Petitioner :- Krishna Kumar Srivastava
 
Respondent :- State Of U.P. Thru Secy. Home U.P. Govt. Sectt. U.P. & Ors
 
Counsel for Petitioner :- Pankaj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for the petitioner, put up on 23.6.2014 as fresh for hearing.

Order Date :- 16.6.2014

R.U.

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