Mishri Lal vs State Of U.P.
2014 Latest Caselaw 2312 ALL

Citation : 2014 Latest Caselaw 2312 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Mishri Lal vs State Of U.P. on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2484 of 2014
 

 
Applicant :- Mishri Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Put up on 23.6.23014 with record.

Order Date :- 16.6.2014

R.U.

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