Vipin Kumar Tiwari vs State Of U.P. And Another
2014 Latest Caselaw 2254 ALL

Citation : 2014 Latest Caselaw 2254 ALL
Judgement Date : 10 June, 2014

Allahabad High Court

Vipin Kumar Tiwari vs State Of U.P. And Another on 10 June, 2014

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- APPLICATION U/S 482 No. - 21330 of 2014
 

 
Applicant :- Vipin Kumar Tiwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashish Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

As prayed on behalf of Shri Ashish Kumar Mishra, learned counsel for the applicant, put up as fresh before the appropriate Bench on 4.7.2014.

Order Date :- 10.6.2014

safi

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