Smt. Richa Thru. Husband Amit ... vs State Of U.P. Thru. Senior Suptd. ...
2014 Latest Caselaw 2253 ALL

Citation : 2014 Latest Caselaw 2253 ALL
Judgement Date : 10 June, 2014

Allahabad High Court

Smt. Richa Thru. Husband Amit ... vs State Of U.P. Thru. Senior Suptd. ... on 10 June, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- HABEAS CORPUS No. - 196 of 2014
 

 
Petitioner :- Smt. Richa Thru. Husband Amit Kumar Verma
 
Respondent :- State Of U.P. Thru. Senior Suptd. Of Police,Lucknow & Anr.
 
Counsel for Petitioner :- Ashok Kumar Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is granted one week time to file supplementary affidavit.

List on 17.6.2014 as fresh.

Order Date :- 10.6.2014

Monika

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