Nand Kishore vs State Of U.P. & Another
2014 Latest Caselaw 2252 ALL

Citation : 2014 Latest Caselaw 2252 ALL
Judgement Date : 10 June, 2014

Allahabad High Court

Nand Kishore vs State Of U.P. & Another on 10 June, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL REVISION No. - 250 of 2014
 

 
Revisionist :- Nand Kishore
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the revisionist prays for and is granted one day time to file supplementary affidavit.

Put up tomorrow i.e. 11.06.2014.

Order Date :- 10.6.2014

Monika

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