Raj Kumar & Another vs State Of U.P. & Another
2014 Latest Caselaw 2249 ALL

Citation : 2014 Latest Caselaw 2249 ALL
Judgement Date : 10 June, 2014

Allahabad High Court

Raj Kumar & Another vs State Of U.P. & Another on 10 June, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL REVISION No. - 251 of 2014
 

 
Revisionist :- Raj Kumar & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sharavan Kumar Shukla,Atul Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Heard learned counsel for the revisionist and learned A.G.A.

Sri Suresh Chandra Shukla Advocate has filed his power on behalf of the opposite party no. 2. The same is taken on record.

Learned A.G.A. prays for and is granted two days time to argue and prepare the case.

List on 12.06.2014.

Order Date :- 10.6.2014

Monika

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