Citation : 2014 Latest Caselaw 2248 ALL
Judgement Date : 10 June, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- SERVICE SINGLE No. - 2918 of 2014 Petitioner :- Prem Kumar Pandey Respondent :- Housing Commissioner U.P.A.V.P. 104 Mg. Road, Lucknow & Anr Counsel for Petitioner :- Ashok Shukla Counsel for Respondent :- Sampurnanand Shukla Hon'ble Akhtar Husain Khan,J.
Learned counsel for the petitioner has moved an application for amendment of the petition.
Learned counsel for opposite party has prayed for time to file objection. He is granted two weeks time for filing objection.
List as fresh in the first week of July, 2014.
Order Date :- 10.6.2014
R.U.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!