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Surendra Prasad Singh vs State Of U.P.Through ...
2014 Latest Caselaw 2247 ALL

Citation : 2014 Latest Caselaw 2247 ALL
Judgement Date : 10 June, 2014

Allahabad High Court
Surendra Prasad Singh vs State Of U.P.Through ... on 10 June, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 7391 of 2013
 

 
Applicant :- Surendra Prasad Singh
 
Opposite Party :- State Of U.P.Through Superintendent Of Police,Cbi/Acb,Lko
 
Counsel for Applicant :- Purnendu Chakravarty
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Akhtar Husain Khan,J.

The case is adjourned on the request of learned counsel for the applicant.

List on 24.6.2014 for hearing.

Order Date :- 10.6.2014

R.U.

 

 

 
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