Rajendra Singh vs State Of U.P.
2014 Latest Caselaw 2242 ALL

Citation : 2014 Latest Caselaw 2242 ALL
Judgement Date : 10 June, 2014

Allahabad High Court

Rajendra Singh vs State Of U.P. on 10 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 1143 of 2014
 

 
Applicant :- Rajendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shailendra Pratap Singh,N C Saxena
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Arun Sinha has filed power on behalf of the complainant.

List in the first week of July, 2014 showing the name of Shri Arun Sinha as counsel for the complainant

Order Date :- 10.6.2014

R.U.

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