Krishna Nand Pandey vs State Of U.P. Thru Prin. Secy. Home ...
2014 Latest Caselaw 2236 ALL

Citation : 2014 Latest Caselaw 2236 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Krishna Nand Pandey vs State Of U.P. Thru Prin. Secy. Home ... on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 3230 of 2014
 

 
Petitioner :- Krishna Nand Pandey
 
Respondent :- State Of U.P. Thru Prin. Secy. Home Deptt. & 3 Others
 
Counsel for Petitioner :- Nishant Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Akhtar Husain Khan,J.

After argument, learned counsel for the petitioner prayed to withdraw this writ petition. Hence this writ petition is dismissed as withdrawn.

Order Date :- 9.6.2014

R.U.

Download the LatestLaws.com Mobile App