Rakesh Kumar Agarwal vs The State Of U.P Thru S.P., C.B.I / ...
2014 Latest Caselaw 2234 ALL

Citation : 2014 Latest Caselaw 2234 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Rakesh Kumar Agarwal vs The State Of U.P Thru S.P., C.B.I / ... on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2652 of 2014
 

 
Applicant :- Rakesh Kumar Agarwal
 
Opposite Party :- The State Of U.P Thru S.P., C.B.I / A.C.B Lucknow
 
Counsel for Applicant :- Amrendra Singh
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for the applicant, list on 23.6.2014.

Order Date :- 9.6.2014

R.U.

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