Roshan Lal vs Tehsildar, Teh. Balrampur Sadar, ...
2014 Latest Caselaw 2232 ALL

Citation : 2014 Latest Caselaw 2232 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Roshan Lal vs Tehsildar, Teh. Balrampur Sadar, ... on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 3224 of 2014
 

 
Petitioner :- Roshan Lal
 
Respondent :- Tehsildar, Teh. Balrampur Sadar, Distt. Balrampur & Another
 
Counsel for Petitioner :- Ram Naresh Shukla
 

 
Hon'ble Akhtar Husain Khan,J.

Prayer of writ petition is defective.

Learned counsel for the petitioner is granted a week's time to correct the prayer of the writ petition.

List after one week for admission.

Order Date :- 9.6.2014

R.U.

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