Surendra Prasad Maurya vs State Of U.P.
2014 Latest Caselaw 2228 ALL

Citation : 2014 Latest Caselaw 2228 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Surendra Prasad Maurya vs State Of U.P. on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2129 of 2014
 

 
Applicant :- Surendra Prasad Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akash Dikshit
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned A.G.A.

List in the week commencing 23.6.2014 for hearing.

Order Date :- 9.6.2014

R.U.

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