Sapna Gupta vs Institute Of Banking Personnel ...
2014 Latest Caselaw 2227 ALL

Citation : 2014 Latest Caselaw 2227 ALL
Judgement Date : 9 June, 2014

Allahabad High Court

Sapna Gupta vs Institute Of Banking Personnel ... on 9 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- SERVICE SINGLE No. - 2926 of 2014
 

 
Petitioner :- Sapna Gupta
 
Respondent :- Institute Of Banking Personnel Selection Thru Director & Ors
 
Counsel for Petitioner :- Sanjay Tripathi
 
Counsel for Respondent :- Vinay Shanker
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for the petitioner as well as learned counsel for opposite parties no. 2 and 3.

Learned counsel for opposite parties no. 2 and 3 has prayed for time of seeking instructions.

Learned counsel for opposite parties no.2 and 3 is granted two weeks time for seeking instructions and filing counter affidavit. In the meantime, seat allotted to the petitioner vide annexure no.5 shall be kept vacant.

List after two weeks for hearing.

Order Date :- 9.6.2014

R.U.

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