Ashok Kumar And 5 Others vs Arvind Niketan (Regd.) And ...
2014 Latest Caselaw 3861 ALL

Citation : 2014 Latest Caselaw 3861 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Ashok Kumar And 5 Others vs Arvind Niketan (Regd.) And ... on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 39016 of 2014
 

 
Petitioner :- Ashok Kumar And 5 Others
 
Respondent :- Arvind Niketan (Regd.) And Another
 
Counsel for Petitioner :- Dr. S.B. Singh
 
Counsel for Respondent :- N.S. Chahar
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by Sri N.S.Chahar, learned counsel appearing for the caveator-respondent, put up this matter on Monday, i.e., 4.8.2014 as fresh.

Order Date :- 31.7.2014

SKM

Download the LatestLaws.com Mobile App