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Ideal Nutrition Corporation Ltd. ... vs State Of U.P. & 4 Others
2014 Latest Caselaw 3850 ALL

Citation : 2014 Latest Caselaw 3850 ALL
Judgement Date : 31 July, 2014

Allahabad High Court
Ideal Nutrition Corporation Ltd. ... vs State Of U.P. & 4 Others on 31 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 38186 of 2014
 

 
Petitioner :- Ideal Nutrition Corporation Ltd. Thru' Secy. Rajeev Arora
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Pankaj Dubey
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioner.

Lay before another Bench of which one of us (Hon'ble A. P. Sahi, J.) is not a member, after obtaining nomination from Hon'ble The Chief Justice, as fresh, if possible, on Monday i.e. 04.08.2014 along with connected matters. 

Learned counsel for the petitioners shall inform other counsels about this order

Order Date :- 31.7.2014

Ajay

 

 

 
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