Bhagat Singh And Anr. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 3833 ALL

Citation : 2014 Latest Caselaw 3833 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Bhagat Singh And Anr. vs State Of U.P. And 3 Ors. on 31 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 30346 of 2014
 

 
Petitioner :- Bhagat Singh And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Anurag Khanna,Nipun Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up tomorrow along with record of Writ Petition No.5609 of 2014.

Order Date :- 31.7.2014

Ajay

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