Ram Lakhan vs D.D.C. And 5 Ors.
2014 Latest Caselaw 3832 ALL

Citation : 2014 Latest Caselaw 3832 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Ram Lakhan vs D.D.C. And 5 Ors. on 31 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34698 of 2014
 

 
Petitioner :- Ram Lakhan
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Manish Dev Singh
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Sri Manish Dev Singh, learned counsel for the petitioner and counsel for the caveator for respondent no. 6.

Judgment is reserved.

Order Date :- 31.7.2014

SKS

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