Jitendra Kumar Gaur vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3831 ALL

Citation : 2014 Latest Caselaw 3831 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Jitendra Kumar Gaur vs The State Of U.P Thru Principal ... on 31 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1963 of 2014
 

 
Petitioner :- Jitendra Kumar Gaur
 
Respondent :- The State Of U.P Thru Principal Secy., Home Affairs And Ors.
 
Counsel for Petitioner :- Lalit Kishore Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

Considering the submission made by learned counsel for the petitioner that this petition has become infractuous.

Accordingly it is dismissed.

Order Date :- 31.7.2014

RPD

Download the LatestLaws.com Mobile App