Virendra Kumar Chaurasia And ... vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 3808 ALL

Citation : 2014 Latest Caselaw 3808 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Virendra Kumar Chaurasia And ... vs State Of U.P. And 6 Ors. on 30 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Civil Misc. Correction Application No. 243337 of 2014
 
In
 
Case :- WRIT - B No. - 37937 of 2014
 

 
Petitioner :- Virendra Kumar Chaurasia And Another
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Rakesh Pandey,Sunil Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Necessary corrections have been made by me in the order dated 24.7.2014.

Office may correct the same in the certified copy, if already issued.

Order Date :- 30.7.2014

SKS

Download the LatestLaws.com Mobile App