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The Oriental Insurance Co. Ltd. vs Smt. Raj Kumari And 5 Ors.
2014 Latest Caselaw 3802 ALL

Citation : 2014 Latest Caselaw 3802 ALL
Judgement Date : 30 July, 2014

Allahabad High Court
The Oriental Insurance Co. Ltd. vs Smt. Raj Kumari And 5 Ors. on 30 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1126 of 2014
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Raj Kumari And 5 Ors.
 
Counsel for Appellant :- Ashok K. Jaiswal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

As prayed, ten days time is allowed to file certificate of statutory deposit.

Put up on 11.8.2014 as fresh.

Order Date :- 30.7.2014

OP

 

 

 
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