Smt. Mathu Pathak & Another vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 3797 ALL

Citation : 2014 Latest Caselaw 3797 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Smt. Mathu Pathak & Another vs Dy. Director Of Consolidation, ... on 30 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 31565 of 2008
 

 
Petitioner :- Smt. Mathu Pathak & Another
 
Respondent :- Dy. Director Of Consolidation, Mathura & Others
 
Counsel for Petitioner :- A.K. Shukla,Sanjay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,S.K. Misrha
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard counsel for the parties.

Judgment is reserved.

Order Date :- 30.7.2014

SKS

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