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Shashikant Sharma vs Union Of India Thru Secy. And 4 ...
2014 Latest Caselaw 3764 ALL

Citation : 2014 Latest Caselaw 3764 ALL
Judgement Date : 28 July, 2014

Allahabad High Court
Shashikant Sharma vs Union Of India Thru Secy. And 4 ... on 28 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 21800 of 2014
 

 
Petitioner :- Shashikant Sharma
 
Respondent :- Union Of India Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vikas Rana,Vikram D Chauhan
 
Counsel for Respondent :- A.S.G.I.,A.B. Singhal,Ram Dular,S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

The matter appears to be on the computer list since April 2014. On the request made by the parties it has been listed today as fresh. If the case had come on the list it cannot be treated as fresh.

List in the next cause list.

Order Date :- 28.7.2014

Ajay

 

 

 
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