The Institute Of Town Planners Of ... vs State Of U.P. Through Its ...
2014 Latest Caselaw 3757 ALL

Citation : 2014 Latest Caselaw 3757 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

The Institute Of Town Planners Of ... vs State Of U.P. Through Its ... on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 32999 of 2012
 

 
Petitioner :- The Institute Of Town Planners Of India Through Its Secry.
 
Respondent :- State Of U.P. Through Its Principal Secretary & Another
 
Counsel for Petitioner :- Devi Prasad Mishra,M.C. Chaturvedi
 
Counsel for Respondent :- C.S.C.,R.P.Srivastava,V.P. Mathur
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Three weeks time is allowed to file counter affidavit.I

Interim order granted in this case will continue to remain in operation.

Order Date :- 28.7.2014

aks

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