Mishri Lal Paswan vs The State Of U.P Thru U.P Vigilance ...
2014 Latest Caselaw 3754 ALL

Citation : 2014 Latest Caselaw 3754 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Mishri Lal Paswan vs The State Of U.P Thru U.P Vigilance ... on 28 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 5628 of 2013
 

 
Applicant :- Mishri Lal Paswan
 
Opposite Party :- The State Of U.P Thru U.P Vigilance Establishment Lucknow
 
Counsel for Applicant :- P. Chakravarty
 
Counsel for Opposite Party :- Govt. Advocate,Nadeem Murtaza,Sameer Kalia
 

 
Hon'ble Ashwani Kumar Singh,J.

Learned counsel for the respondent has sent his illness slip.

Accordingly, the case is adjourned.

List in the week commencing 25.08.2014.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 28.7.2014

psd

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