Nabab Jaan And 35 Others vs Deputy Director Of ...
2014 Latest Caselaw 3752 ALL

Citation : 2014 Latest Caselaw 3752 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Nabab Jaan And 35 Others vs Deputy Director Of ... on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33353 of 2014
 

 
Petitioner :- Nabab Jaan And 35 Others
 
Respondent :- Deputy Director Of Consolidation, Moradabad And 22 Others
 
Counsel for Petitioner :- Ram Milan Mishra,Pankaj Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in the additional cause list on 6.8.2014.

Interim protection already granted shall continue till the next date of listing.

Order Date :- 28.7.2014

SKS

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