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Naveen Goyal vs State Of U.P. And Others
2014 Latest Caselaw 3741 ALL

Citation : 2014 Latest Caselaw 3741 ALL
Judgement Date : 28 July, 2014

Allahabad High Court
Naveen Goyal vs State Of U.P. And Others on 28 July, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Correction application No.242299 of 2014.
 
IN
 

 
Case :- WRIT - C No. - 41155 of 2010
 

 
Petitioner :- Naveen Goyal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pradeep Kumar,Praveen Kumar
 
Counsel for Respondent :- C.S.C.,Amarendra N.Singh,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the applicant.

In the third line of the second paragraph of the  order dated 16.07.2014, the date "30th June, 2013" shall be read as "30th June, 2014".

The application is allowed.

Order Date :- 28.7.2014

Ajay

 

 

 
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