Basant Kumar Yadav And Another vs Central Administrative Tribunal ...
2014 Latest Caselaw 3731 ALL

Citation : 2014 Latest Caselaw 3731 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Basant Kumar Yadav And Another vs Central Administrative Tribunal ... on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 38388 of 2014
 

 
Petitioner :- Basant Kumar Yadav And Another
 
Respondent :- Central Administrative Tribunal U.P. And 3 Others
 
Counsel for Petitioner :- Suresh Kumar Srivastava,Amish Srivastava
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Subject to question of limitation which may be raised at the time of argument we entertain this petition.

Sri Vivek Singh, learned Counsel has accepted notice on behalf of respondents.

Counter affidavit may be filed by the next date.

List this petition after six weeks.

It is made clear that this court has not granted any stay as on date.

Order Date :- 28.7.2014

M.A.A.

(Dinesh Maheshwari,J.) ( S. K. Singh, J. )

Download the LatestLaws.com Mobile App