Smt. Shalini Mata & Another vs Prempal Mata
2014 Latest Caselaw 3726 ALL

Citation : 2014 Latest Caselaw 3726 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Smt. Shalini Mata & Another vs Prempal Mata on 28 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38530 of 2014
 

 
Petitioner :- Smt. Shalini Mata & Another
 
Respondent :- Prempal Mata
 
Counsel for Petitioner :- D.K. Singh,Virendra Nath Upadhyay
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondent returnable at an early date.

Learned counsel for the petitioner shall take steps for service of notice upon the respondent within a week.

List after service of notice.

Order Date :- 28.7.2014

SKM

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