Dr. Beer Singh vs State Of U.P. & Others
2014 Latest Caselaw 3725 ALL

Citation : 2014 Latest Caselaw 3725 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Dr. Beer Singh vs State Of U.P. & Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39093 of 2012
 

 
Petitioner :- Dr. Beer Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare,Chandan Sharma,Navneet Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Neeraj Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Anuraj Khanna , learned counsel for the respondent has sent illness slip today.The case is passed over.

Order Date :- 28.7.2014

aks

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