Ashok Kumar Dwivedi vs State Of U.P. And 2 Others
2014 Latest Caselaw 3724 ALL

Citation : 2014 Latest Caselaw 3724 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Ashok Kumar Dwivedi vs State Of U.P. And 2 Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 22941 of 2014
 

 
Petitioner :- Ashok Kumar Dwivedi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Babhru Vahan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

One month and no more time is allowed to file counter affidavit.

List thereafter.

Order Date :- 28.7.2014

aks

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