Union Of India Thru Senior ... vs Shiv Bhushan Singh And Anr.
2014 Latest Caselaw 3717 ALL

Citation : 2014 Latest Caselaw 3717 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Union Of India Thru Senior ... vs Shiv Bhushan Singh And Anr. on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 22515 of 2013
 

 
Petitioner :- Union Of India Thru Senior Superintendent Of Post Offices
 
Respondent :- Shiv Bhushan Singh And Anr.
 
Counsel for Petitioner :- Saurabh Srivastava,K.C. Kaushik
 
Counsel for Respondent :- S.C.,R.K. Shukla
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

List after two weeks.

Interim order shall continue to remain in operation till then.

Order Date :- 28.7.2014

aks

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