Vijay Kumar Verma vs Dy.Transport Commissioner ...
2014 Latest Caselaw 3716 ALL

Citation : 2014 Latest Caselaw 3716 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Vijay Kumar Verma vs Dy.Transport Commissioner ... on 28 July, 2014

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. SINGLE No. - 658 of 2001
 

 
Petitioner :- Vijay Kumar Verma
 
Respondent :- Dy.Transport Commissioner Lucknow And Others
 
Counsel for Petitioner :- Ravi Shanker Tiwari,Ashish Saxena,Jaspreet Singh
 
Counsel for Respondent :- C.S.C.,B.K.Misra,K.P.Singh,R.B.S. Rathore
 

 
Hon'ble Vishnu Chandra Gupta,J.

This case is listed for hearing.

Case called out. Shri R.B.S. Rathore,learned counsel for the opposite parties is not present.However,learned counsel for the petitioner is present.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 28.7.2014

GSY

Download the LatestLaws.com Mobile App