Jay Prakash vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 3715 ALL

Citation : 2014 Latest Caselaw 3715 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Jay Prakash vs Dy. Director Of Consolidation, ... on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34258 of 2007
 

 
Petitioner :- Jay Prakash
 
Respondent :- Dy. Director Of Consolidation, Meerut & Others
 
Counsel for Petitioner :- S.K. Tyagi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 5.8.2014.

Order Date :- 28.7.2014

SKS

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