Ram Lakhan And Another vs Ram Garib And 8 Others
2014 Latest Caselaw 3712 ALL

Citation : 2014 Latest Caselaw 3712 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Ram Lakhan And Another vs Ram Garib And 8 Others on 28 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1747 of 2014
 

 
Petitioner :- Ram Lakhan And Another
 
Respondent :- Ram Garib And 8 Others
 
Counsel for Petitioner :- Ganesh Prasad
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Correction Application No. 242425 of 2014)

This is an application praying for correction in the order dated 9.7.2014.

In the third line of first paragraph of the order dated 9.7.2014 where Sant Ravi Das Nagar is mentioned, it should now be read as 'Sant Kabir Nagar'.

The application is, accordingly, disposed of.

Order Date :- 28.7.2014

SKM

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