Charan Singh vs The D.D.C. And 17 Ors.
2014 Latest Caselaw 3711 ALL

Citation : 2014 Latest Caselaw 3711 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Charan Singh vs The D.D.C. And 17 Ors. on 28 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36430 of 2014
 

 
Petitioner :- Charan Singh
 
Respondent :- The D.D.C. And 17 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.,Anupam Kulshretha,G.S. Dwivedi,Mahesh Narain Singh,R.S. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 31st July, 2014.

Shri Ayub Khan, learned counsel for the petitioner may inform Shri M.N. Singh, learned counsel for the Gaon Sabha in writing that the Court requires his presence when the case is taken up on the next date.

Order Date :- 28.7.2014

Priyanka

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