Anil Kumar Singh vs State Of U.P. & Anr.
2014 Latest Caselaw 3710 ALL

Citation : 2014 Latest Caselaw 3710 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Anil Kumar Singh vs State Of U.P. & Anr. on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 43922 of 2013
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Petitioner :- Ashok Kumar Rai,Kamlesh Narayan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Rejoinder affidavit filed on 21.7.2014 is not on record. Office is directed to trace out the same and place it on record.

Order Date :- 28.7.2014

aks

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