Dr. Brijesh Kumar Tiwari vs Banaras Hindu University Thru' ...
2014 Latest Caselaw 3708 ALL

Citation : 2014 Latest Caselaw 3708 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Dr. Brijesh Kumar Tiwari vs Banaras Hindu University Thru' ... on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 14235 of 2014
 

 
Petitioner :- Dr. Brijesh Kumar Tiwari
 
Respondent :- Banaras Hindu University Thru' V.C. And 9 Others
 
Counsel for Petitioner :- Anil Tiwari
 
Counsel for Respondent :- Ajeet Kumar Singh,Harshita Raghuvanshi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Connected writ petition is coming up on 18.8.2014. This writ petition may also come up on the same day.

Order Date :- 28.7.2014

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