Jay Prakash Mishra vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 3707 ALL

Citation : 2014 Latest Caselaw 3707 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Jay Prakash Mishra vs The State Of U.P Thru Secy., Home ... on 28 July, 2014

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 6794 of 2013
 

 
Applicant :- Jay Prakash Mishra
 
Opposite Party :- The State Of U.P Thru Secy., Home Lucknow And Anr.
 
Counsel for Applicant :- Sharad Pathak
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kumar Singh
 

 
Hon'ble Ashwani Kumar Singh,J.

Counter affidavit filed by opposite party no.2 is taken on record.

Learned counsel for the petitioner may file rejoinder affidavit.

List in the week commencing 01.09.2014.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 28.7.2014

psd

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