Prof. Mujahid Beg vs Union Of India 7 Others
2014 Latest Caselaw 3697 ALL

Citation : 2014 Latest Caselaw 3697 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Prof. Mujahid Beg vs Union Of India 7 Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57475 of 2013
 

 
Petitioner :- Prof. Mujahid Beg
 
Respondent :- Union Of India 7 Others
 
Counsel for Petitioner :- Umesh Vats,D.K. Singh,V.K. Singh
 
Counsel for Respondent :- A.S.G.I.,Akhilesh Kumar Srivastava,M.F.Ansari,R.A.Akhter,Rizwan Ali Akhtar,S.C.,Shashank Shekhar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

List in the next cause list.

Order Date :- 28.7.2014

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