Devendra Prasad Sinha vs State Of U.P.
2014 Latest Caselaw 3693 ALL

Citation : 2014 Latest Caselaw 3693 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Devendra Prasad Sinha vs State Of U.P. on 28 July, 2014

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3004 of 2014
 

 
Applicant :- Devendra Prasad Sinha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List revised. None Present.

The bail application is rejected for want of prosecution.

Order Date :- 28.7.2014

R.P/

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